Union Of India Thru Secy. And 3 ... vs Satya Pal Singh And 8 Others
2014 Latest Caselaw 3992 ALL

Citation : 2014 Latest Caselaw 3992 ALL
Judgement Date : 4 August, 2014

Allahabad High Court

Union Of India Thru Secy. And 3 ... vs Satya Pal Singh And 8 Others on 4 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 40069 of 2014
 

 
Petitioner :- Union Of India Thru Secy. And 3 Others
 
Respondent :- Satya Pal Singh And 8 Others
 
Counsel for Petitioner :- Saurabh Srivastava
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Sri G.K. Gupta, learned Advocate states that he will be appearing on behalf of respondents.

As prayed, put up this matter on 6th August, 2014, as fresh.

Order Date :- 4.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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