Shammi And 4 Ors. vs Regional Manager, U.P.S.R.T.C. ...
2014 Latest Caselaw 3989 ALL

Citation : 2014 Latest Caselaw 3989 ALL
Judgement Date : 4 August, 2014

Allahabad High Court

Shammi And 4 Ors. vs Regional Manager, U.P.S.R.T.C. ... on 4 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1140 of 2014
 

 
Appellant :- Shammi And 4 Ors.
 
Respondent :- Regional Manager, U.P.S.R.T.C. And Another
 
Counsel for Appellant :- Anju Shukla,Nigamendra Shukla
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Put up along with First Appeal From Order No. 2288 of 2014 day after tomorrow as fresh.

Order Date :- 4.8.2014

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