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Liyakat Ali Shah And 5 Others vs D.D.C. And 6 Others
2014 Latest Caselaw 3988 ALL

Citation : 2014 Latest Caselaw 3988 ALL
Judgement Date : 4 August, 2014

Allahabad High Court
Liyakat Ali Shah And 5 Others vs D.D.C. And 6 Others on 4 August, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 31669 of 2014
 

 
Petitioner :- Liyakat Ali Shah And 5 Others
 
Respondent :- D.D.C. And 6 Others

Counsel for Petitioner :- Manoj Kumar Patel,Wazajat Hussain

Counsel for Respondent :- C.S.C.,Dinesh Pathak,Rakesh Pathak

Hon'ble Anjani Kumar Mishra,J

Put up as fresh case on 11.8.2014. It is made clear that no further adjournments shall be granted.  

Order Date :- 4.8.2014

SKS

 

 

 
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