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Hoti Lal vs D.D.C. And 6 Ors.
2014 Latest Caselaw 3986 ALL

Citation : 2014 Latest Caselaw 3986 ALL
Judgement Date : 4 August, 2014

Allahabad High Court
Hoti Lal vs D.D.C. And 6 Ors. on 4 August, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 34645 of 2014
 

 
Petitioner :- Hoti Lal
 
Respondent :- D.D.C. And 6 Ors.
 
Counsel for Petitioner :- S.N. Tripathi,I.P. Singh
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh,S.K. Tyagi
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed, put up this case as fresh on 12.8.2014.

Order Date :- 4.8.2014

SKS

 

 

 
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