Prem Singh vs Union Of India Thru Secy. And 3 ...
2014 Latest Caselaw 3984 ALL

Citation : 2014 Latest Caselaw 3984 ALL
Judgement Date : 4 August, 2014

Allahabad High Court

Prem Singh vs Union Of India Thru Secy. And 3 ... on 4 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 39898 of 2014
 

 
Petitioner :- Prem Singh
 
Respondent :- Union Of India Thru Secy. And 3 Others
 
Counsel for Petitioner :- Abhijit Banerjee,Sundeep Agarwal
 
Counsel for Respondent :- A.S.G.I.,Ashok Trivedi,Saral Srivastava
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Sri Saral Srivastava and Sri Ashok Trivedi, learned Advocate who appeared for respondents 2 and 3 are to file counter affidavit on or before the next date.

List this matter after three weeks.

Order Date :- 4.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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