Mool Chand And 32 Others vs State Of U.P. And 8 Ors.
2014 Latest Caselaw 3977 ALL

Citation : 2014 Latest Caselaw 3977 ALL
Judgement Date : 4 August, 2014

Allahabad High Court

Mool Chand And 32 Others vs State Of U.P. And 8 Ors. on 4 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 27062 of 2014
 

 
Petitioner :- Mool Chand And 32 Others
 
Respondent :- State Of U.P. And 8 Ors.
 
Counsel for Petitioner :- J.J. Munir
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, put up as fresh case on 18.8.2014. A copy of the instructions received by the learned standing counsel in pursuance of the order dated 15.5.2014 are taken on record. In the meantime, issue notice to respondent nos. 8 and 9 by speed post as also by Dasti Summon fixing 18.8.2014.

Order Date :- 4.8.2014

SKS

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