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Ram Prasad vs State Of U.P. And 3 Others
2014 Latest Caselaw 3975 ALL

Citation : 2014 Latest Caselaw 3975 ALL
Judgement Date : 4 August, 2014

Allahabad High Court
Ram Prasad vs State Of U.P. And 3 Others on 4 August, 2014
Bench: Suneet Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 38338 of 2014
 

 
Petitioner :- Ram Prasad
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vashistha Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Suneet Kumar,J.

Connect with writ petition no.50351 of 2013 (Jagmohan and another versus State of U.P & others).

For the reasons stated in writ petition no.38101 of 2014 (Ram Babu Kushwaha versus State of U.P and others), till the next date of listing the impugned notice dated 9.6.2014 retiring the petitioner age of 58 years shall be kept in abeyance.

Petitioner shall continue in service and shall be paid his salary month to month.

List on 15.9.2014.

Order Date :- 4.8.2014

IB

 

 

 
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