Manoj Kumar Sharma vs Smt. Rajani Sharma @ Mamta
2014 Latest Caselaw 3972 ALL

Citation : 2014 Latest Caselaw 3972 ALL
Judgement Date : 4 August, 2014

Allahabad High Court

Manoj Kumar Sharma vs Smt. Rajani Sharma @ Mamta on 4 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 71 of 2014
 

 
Appellant :- Manoj Kumar Sharma
 
Respondent :- Smt. Rajani Sharma @ Mamta
 
Counsel for Appellant :- Bal Mukund,Smt. Arati Singh
 
Counsel for Respondent :- Devendra Dahma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Counter affidavit filed today, the same may be placed on record.

Learned counsel for the appellant prays for and is granted one week time to file rejoinder affidavit.

List on 18.8.2014 at 3-30 p.m. in Chambers. On that day, both the parties shall appear in person.

Order Date :- 4.8.2014

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