Chandra Shekhar Tripathi And ... vs State Of U.P. And Others
2014 Latest Caselaw 3952 ALL

Citation : 2014 Latest Caselaw 3952 ALL
Judgement Date : 2 August, 2014

Allahabad High Court

Chandra Shekhar Tripathi And ... vs State Of U.P. And Others on 2 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 47731 of 2012
 

 
Petitioner :- Chandra Shekhar Tripathi And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- B.S. Pandey
 
Counsel for Respondent :- C.S.C.,Yashwant Varma
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, list this petition in the next cause showing the name of Sri Mahish Goel as counsel for the respondents.

Order Date :- 2.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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