Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dr. Hira Lal Singh vs State Of U.P.& 2 Ors.
2014 Latest Caselaw 3946 ALL

Citation : 2014 Latest Caselaw 3946 ALL
Judgement Date : 2 August, 2014

Allahabad High Court
Dr. Hira Lal Singh vs State Of U.P.& 2 Ors. on 2 August, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 64703 of 2013
 

 
Petitioner :- Dr. Hira Lal Singh
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Yogesh Agrawal,A.P.Tiwari,Dherendra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, list after two weeks to enable learned Counsel to file rejoinder affidavit.

List thereafter.

Order Date :- 2.8.2014

M.A.A.

(Dinesh Maheshwari, J.)         ( S.K. Singh, J.)

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter