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Dr.Ashutosh Kumar Singh vs The Union Of India And 6 Others
2014 Latest Caselaw 3944 ALL

Citation : 2014 Latest Caselaw 3944 ALL
Judgement Date : 2 August, 2014

Allahabad High Court
Dr.Ashutosh Kumar Singh vs The Union Of India And 6 Others on 2 August, 2014
Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - A No. - 36461 of 2014
 

 
Petitioner :- Dr.Ashutosh Kumar Singh
 
Respondent :- The Union Of India And 6 Others
 
Counsel for Petitioner :- Rajeev Misra
 
Counsel for Respondent :- A.S.G.I.,R.A.Akhtar,Vaibhav Kaushik
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Put up on Monday.

Order Date :- 2.8.2014

Ajay

 

 

 
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