Siya Ram Dixit And Others vs Harisaran And Others
2014 Latest Caselaw 3938 ALL

Citation : 2014 Latest Caselaw 3938 ALL
Judgement Date : 2 August, 2014

Allahabad High Court

Siya Ram Dixit And Others vs Harisaran And Others on 2 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 33248 of 2011
 

 
Petitioner :- Siya Ram Dixit And Others
 
Respondent :- Harisaran And Others
 
Counsel for Petitioner :- C.M. Rai
 

 
Hon'ble Surya Prakash Kesarwani,J.

On the illnessslip of Sri C.M. Rai, the case is passed over today.

List in the next cause list.

Order Date :- 2.8.2014

MT**

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