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Rajesh Kumar Chaurasia (R.K. ... vs State Of U.P. And 2 Others
2014 Latest Caselaw 3935 ALL

Citation : 2014 Latest Caselaw 3935 ALL
Judgement Date : 1 August, 2014

Allahabad High Court
Rajesh Kumar Chaurasia (R.K. ... vs State Of U.P. And 2 Others on 1 August, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 39418 of 2014
 

 
Petitioner :- Rajesh Kumar Chaurasia (R.K. Chaurasia)
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Ratnakar Upadhyay,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Argument is that petitioner was posted in Aligarh Mandal on 6.8.2013 and less than one year has passed at this place and now he has been transferred to Devi Patan Mandal Gonda.

Learned Standing Counsel is to inform this court about the public interest and administrative ground involved in the transfer of petitioner.

Put up this matter on 5th August, 2014, as fresh.

Order Date :- 1.8.2014

M.A.A.

(Dinesh Maheshwari, J.)         ( S.K. Singh, J. )

 

 

 
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