Sudha Agarwal vs State Of U.P.Through Principal ...
2014 Latest Caselaw 3914 ALL

Citation : 2014 Latest Caselaw 3914 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Sudha Agarwal vs State Of U.P.Through Principal ... on 1 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4412 of 2012
 

 
Petitioner :- Sudha Agarwal
 
Respondent :- State Of U.P.Through Principal Secy. Urban Land Ceiling
 
Counsel for Petitioner :- Agendra Sinha,Deepak Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Counsel for the petitioner is not present.

Heard learned A.G.A.

It is submitted by learned A.G.A. that in the present case final report has been

submitted.

Considering the same this petition has become infractuous.

Accordingly it is disposed of.

Order Date :- 1.8.2014

RPD

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