Abdul Rauf vs State Of U.P. & Others
2014 Latest Caselaw 998 ALL

Citation : 2014 Latest Caselaw 998 ALL
Judgement Date : 17 April, 2014

Allahabad High Court

Abdul Rauf vs State Of U.P. & Others on 17 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 40910 of 2001
 

 
Petitioner :- Abdul Rauf
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Jamal Ali,Adil Jamal,S.A. Makrani,Satish Madhyan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner submits that he has filed supplementary affidavit on 15.3.2013 but the same is not on record.

Office is directed to trace out the same and place it on record.

List in the next cause list.

Order Date :- 17.4.2014

SKM

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