U.P.P.C..L. And Others vs Presiding Officer, Industrial ...
2014 Latest Caselaw 992 ALL

Citation : 2014 Latest Caselaw 992 ALL
Judgement Date : 17 April, 2014

Allahabad High Court

U.P.P.C..L. And Others vs Presiding Officer, Industrial ... on 17 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 68175 of 2012
 

 
Petitioner :- U.P.P.C..L. And Others
 
Respondent :- Presiding Officer, Industrial Tribunal And Others
 
Counsel for Petitioner :- Rajendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Virendra Kumar Shukla
 

 
Hon'ble Abhinava Upadhya,J.

As prayed by the learned counsel for the petitioner, list in the next cause list to enable him to file rejoinder affidavit which he says has been sent for vetting.

Order Date :- 17.4.2014

SKM

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