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Lal Mani And 3 Ors. vs D.D.C. And 3 Ors.
2014 Latest Caselaw 991 ALL

Citation : 2014 Latest Caselaw 991 ALL
Judgement Date : 17 April, 2014

Allahabad High Court
Lal Mani And 3 Ors. vs D.D.C. And 3 Ors. on 17 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - B No. - 21527 of 2014
 

 
Petitioner :- Lal Mani And 3 Ors.
 
Respondent :- D.D.C. And 3 Ors.
 
Counsel for Petitioner :- Sheo Ram Singh,C.J. Yadav
 
Counsel for Respondent :- C.S.C.,Diwaakr Singh
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 21st April, 2014.

Order Date :- 17.4.2014

samz

 

 

 
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