Ramesh Chandra Sharma, vs Chaitra V, Special Secry. Govt. Of ...
2014 Latest Caselaw 985 ALL

Citation : 2014 Latest Caselaw 985 ALL
Judgement Date : 17 April, 2014

Allahabad High Court

Ramesh Chandra Sharma, vs Chaitra V, Special Secry. Govt. Of ... on 17 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3987 of 2013
 

 
Applicant :- Ramesh Chandra Sharma,
 
Opposite Party :- Chaitra V, Special Secry. Govt. Of U.P.
 
Counsel for Applicant :- Nitin Kumar Agrawal
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Passed over on the illness slip of the learned counsel for the applicant.

Order Date :- 17.4.2014

samz

Download the LatestLaws.com Mobile App