Lal Jeet Pandey vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 984 ALL

Citation : 2014 Latest Caselaw 984 ALL
Judgement Date : 17 April, 2014

Allahabad High Court

Lal Jeet Pandey vs State Of U.P. And 3 Ors. on 17 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 22074 of 2014
 

 
Petitioner :- Lal Jeet Pandey
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- B.R. Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel representing the respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 17.4.2014

SKM

Download the LatestLaws.com Mobile App