Shahzad Ahmad Khan vs Dios And 2 Ors.
2014 Latest Caselaw 978 ALL

Citation : 2014 Latest Caselaw 978 ALL
Judgement Date : 17 April, 2014

Allahabad High Court

Shahzad Ahmad Khan vs Dios And 2 Ors. on 17 April, 2014

Bench: Sheo Kumar Singh, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 392 of 2014
 

 
Appellant :- Shahzad Ahmad Khan
 
Respondent :- Dios And 2 Ors.
 
Counsel for Appellant :- Prakash Padia
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Vivek Kumar Birla,J.

Sri Padia, learned Advocate is reported to be out of station.

As requested, put up this matter on 22nd April, 2014, as fresh.

Order Date :- 17.4.2014

M.A.A.

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