Citation : 2014 Latest Caselaw 975 ALL
Judgement Date : 17 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- WRIT - B No. - 18398 of 2014 Petitioner :- Ram Naresh Yadav And 5 Ors. Respondent :- D.D.C. And 9 Ors. Counsel for Petitioner :- S.N. Verma Counsel for Respondent :- C.S.C.,B.K.Naik,V.P. Dwivedi Hon'ble Ran Vijai Singh,J.
As prayed put up as a fresh case on 23rd April, 2014.
Order Date :- 17.4.2014
samz
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!