Ghanshyam Tiwari & Another vs Jt. Director Of Education Iv ...
2014 Latest Caselaw 973 ALL

Citation : 2014 Latest Caselaw 973 ALL
Judgement Date : 17 April, 2014

Allahabad High Court

Ghanshyam Tiwari & Another vs Jt. Director Of Education Iv ... on 17 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 85 of 2002
 

 
Petitioner :- Ghanshyam Tiwari & Another
 
Respondent :- Jt. Director Of Education Iv Region Alld. & Others
 
Counsel for Petitioner :- D.S.M. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Office to furnish report with regard to service of notice upon respondents no.4.

List in the next cause list.

Order Date :- 17.4.2014

SKM

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