Ompal Singh vs District Of Education ...
2014 Latest Caselaw 940 ALL

Citation : 2014 Latest Caselaw 940 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

Ompal Singh vs District Of Education ... on 16 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 47556 of 1999
 

 
Petitioner :- Ompal Singh
 
Respondent :- District Of Education (Secondary) And Others
 
Counsel for Petitioner :- B.Singh
 
Counsel for Respondent :- C.S.C.,G.S. Hajela,H.P. Dubey,Madhur Prakash,Pradeep Kumar Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri Pradeep Kumar Srivastava, learned counsel appearing for the respondents.

List in the next cause list.

Order Date :- 16.4.2014

SKM

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