Dr. Kandarp Nath Mishra vs State Of U.P. And 3 Others
2014 Latest Caselaw 938 ALL

Citation : 2014 Latest Caselaw 938 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

Dr. Kandarp Nath Mishra vs State Of U.P. And 3 Others on 16 April, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 21924 of 2014
 

 
Petitioner :- Dr. Kandarp Nath Mishra
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sandeep Kumar Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks.

List thereafter.

Order Date :- 16.4.2014

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