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Balesh Kumar And Antoher vs Addl. Commissioner And Another
2014 Latest Caselaw 931 ALL

Citation : 2014 Latest Caselaw 931 ALL
Judgement Date : 16 April, 2014

Allahabad High Court
Balesh Kumar And Antoher vs Addl. Commissioner And Another on 16 April, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 12810 of 2014
 

 
Petitioner :- Balesh Kumar And Antoher
 
Respondent :- Addl. Commissioner And Another
 
Counsel for Petitioner :- Pradeep Kumar Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 22nd April, 2014.

Order Date :- 16.4.2014

Priyanka

 

 

 
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