Subhash And Another vs A.D.M. (F & R)/D.D.C. And 2 Ors.
2014 Latest Caselaw 930 ALL

Citation : 2014 Latest Caselaw 930 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

Subhash And Another vs A.D.M. (F & R)/D.D.C. And 2 Ors. on 16 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 19513 of 2014
 

 
Petitioner :- Subhash And Another
 
Respondent :- A.D.M. (F & R)/D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Yogesh Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,Vijai Kumar Tripathi
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 22nd April, 2014.

Order Date :- 16.4.2014

Priyanka

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