M/S Bajrang Swain Housing ... vs Deputy Labour Commissioner And 2 ...
2014 Latest Caselaw 924 ALL

Citation : 2014 Latest Caselaw 924 ALL
Judgement Date : 16 April, 2014

Allahabad High Court

M/S Bajrang Swain Housing ... vs Deputy Labour Commissioner And 2 ... on 16 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 21777 of 2014
 

 
Petitioner :- M/S Bajrang Swain Housing Construction Pvt. Ltd.
 
Respondent :- Deputy Labour Commissioner And 2 Ors.
 
Counsel for Petitioner :- Chandra Bhan Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 16.4.2014

SKM

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