Gaon Sabha/Gram Panchayat vs D.D.C., Varanasi And Others
2014 Latest Caselaw 915 ALL

Citation : 2014 Latest Caselaw 915 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Gaon Sabha/Gram Panchayat vs D.D.C., Varanasi And Others on 15 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 1203 of 2002
 

 
Petitioner :- Gaon Sabha/Gram Panchayat
 
Respondent :- D.D.C., Varanasi And Others
 
Counsel for Petitioner :- S.P.Singh,Anuj Kumar
 
Counsel for Respondent :- C.S.C.,Mahesh Narian Singh,Triveni Shanker
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Shri Triveni Shankar, learned counsel for the respondent.

Order Date :- 15.4.2014

Priyanka

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