Jayshree Devi Ban vs Dy. Director Of Consolidation, ...
2014 Latest Caselaw 905 ALL

Citation : 2014 Latest Caselaw 905 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Jayshree Devi Ban vs Dy. Director Of Consolidation, ... on 15 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 52653 of 2010
 

 
Petitioner :- Jayshree Devi Ban
 
Respondent :- Dy. Director Of Consolidation, J.P. Nagar & Others
 
Counsel for Petitioner :- Jamwant Maurya
 
Counsel for Respondent :- C.S.C.,A.C. Srivastava,C. Prasad,Satya Prakash
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted two weeks and no more time to file a reply to the supplementary counter affidavit filed on 21.11.2010, copy whereof was served upon the learned counsel for the petitioner on 25.11.2010.

List immediately after expiry of the aforesaid period.

Order Date :- 15.4.2014

Priyanka

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