Ram Adhar vs Kishore Prasad, Secry., /Chief ...
2014 Latest Caselaw 904 ALL

Citation : 2014 Latest Caselaw 904 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Ram Adhar vs Kishore Prasad, Secry., /Chief ... on 15 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2488 of 2014
 

 
Applicant :- Ram Adhar
 
Opposite Party :- Kishore Prasad, Secry., /Chief Executive Officer
 
Counsel for Applicant :- Ratnesh Kumar Singh
 

 
Hon'ble Ran Vijai Singh,J.

Learned counsel for the applicant is directed to file a supplementary affidavit disclosing the designation of the person upon whom the order of this Court was served on 11.11.2014 with the further details as to whether he was authorised to receive the copy of the order.

Put up as a fresh case on 5th May, 2014.

Order Date :- 15.4.2014

samz

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