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Krishna Deo Chaturvedi vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 902 ALL

Citation : 2014 Latest Caselaw 902 ALL
Judgement Date : 15 April, 2014

Allahabad High Court
Krishna Deo Chaturvedi vs State Of U.P. And 3 Ors. on 15 April, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 21442 of 2014
 

 
Petitioner :- Krishna Deo Chaturvedi
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Bhoopendra Nath Singh,Devendra Pratap Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel may seek instruction in the matter as to why the order passed under 6H(1) of U.P.Industrial Disputes Act, 1947 has not been complied with till date  and why the award has not been implemented.

Put up this matter on Friday, i.e., 18.4.2014 as fresh.

Order Date :- 15.4.2014

SKM

 

 

 
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