Smt. Budho Devi And Others vs D.D.C., Bareilly And Others
2014 Latest Caselaw 880 ALL

Citation : 2014 Latest Caselaw 880 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Smt. Budho Devi And Others vs D.D.C., Bareilly And Others on 15 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 22039 of 2002
 

 
Petitioner :- Smt. Budho Devi And Others
 
Respondent :- D.D.C., Bareilly And Others
 
Counsel for Petitioner :- T.S.Dabas
 
Counsel for Respondent :- C.S.C.,A.K. Sharma,R.N.Sharma
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Shri T. S. Dabas, learned counsel for the petitioner.

Order Date :- 15.4.2014

Priyanka

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