Natthi Lal vs Devendra Prakash ,Basic Shiksha ...
2014 Latest Caselaw 875 ALL

Citation : 2014 Latest Caselaw 875 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Natthi Lal vs Devendra Prakash ,Basic Shiksha ... on 15 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1256 of 2014
 

 
Applicant :- Natthi Lal
 
Opposite Party :- Devendra Prakash ,Basic Shiksha Adhikari
 
Counsel for Applicant :- Rajesh Kumar Singh
 
Counsel for Opposite Party :- S.C.,R.B.Yadav
 

 
Hon'ble Ran Vijai Singh,J.

An affidavit of compliance has been filed by Sri R.B.Yadav, learned counsel for the opposite party.

Learned counsel for the applicant prays for and granted a week's time to ensure as to weather the order has really been complied with or not.

List on 29th April, 2014.

Order Date :- 15.4.2014

samz

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