Man Bahadur vs Deputy Director Of Consolidation ...
2014 Latest Caselaw 860 ALL

Citation : 2014 Latest Caselaw 860 ALL
Judgement Date : 11 April, 2014

Allahabad High Court

Man Bahadur vs Deputy Director Of Consolidation ... on 11 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 43266 of 2013
 

 
Petitioner :- Man Bahadur
 
Respondent :- Deputy Director Of Consolidation And 2 Others
 
Counsel for Petitioner :- C.P.Dwivedi
 
Counsel for Respondent :- C.S.C.,D.B.Yadav.,Lalta Prasad
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 11.4.2014

Priyanka

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