Smt. Sujata Gupta vs Dr. Sanjay Gupta
2014 Latest Caselaw 856 ALL

Citation : 2014 Latest Caselaw 856 ALL
Judgement Date : 11 April, 2014

Allahabad High Court

Smt. Sujata Gupta vs Dr. Sanjay Gupta on 11 April, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 452 of 2010
 

 
Applicant :- Smt. Sujata Gupta
 
Opposite Party :- Dr. Sanjay Gupta
 
Counsel for Applicant :- L.P. Singh
 

 
Hon'ble Akhtar Husain Khan,J.

List has been revised. No one appears to press this transfer application.

This application is accordingly dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 11.4.2014

Download the LatestLaws.com Mobile App