Satya Prakash Sharma vs Niharika Chauha, ...
2014 Latest Caselaw 855 ALL

Citation : 2014 Latest Caselaw 855 ALL
Judgement Date : 11 April, 2014

Allahabad High Court

Satya Prakash Sharma vs Niharika Chauha, ... on 11 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 6255 of 2013
 

 
Applicant :- Satya Prakash Sharma
 
Opposite Party :- Niharika Chauha, Chairman/Executive Officer, Nagar Panchayat
 
Counsel for Applicant :- T.N. Pandey
 
Counsel for Opposite Party :- S.C.,Nimai Das,Shailendra Jaiswal
 

 
Hon'ble Ran Vijai Singh,J.

As prayed list this case on 30th April, 2014.

Order Date :- 11.4.2014

samz

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