M/S Indo Gulf Industries Ltd. vs State Of U.P. And Others
2014 Latest Caselaw 848 ALL

Citation : 2014 Latest Caselaw 848 ALL
Judgement Date : 11 April, 2014

Allahabad High Court

M/S Indo Gulf Industries Ltd. vs State Of U.P. And Others on 11 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 19852 of 2011
 

 
Petitioner :- M/S Indo Gulf Industries Ltd.
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Yahswant Varma
 
Counsel for Respondent :- C.S.C.,Adarsh Kumar,B.N.Rai,H.K.Tripathi,T.K.Mishra
 

 
Hon'ble Abhinava Upadhya,J.

As prayed by Sri B.N.Rai, learned counsel appearing for the respondents, list in the next cause list.

Order Date :- 11.4.2014

SKM

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