Smt. Pooja Sharma vs Atul Kumar
2014 Latest Caselaw 847 ALL

Citation : 2014 Latest Caselaw 847 ALL
Judgement Date : 11 April, 2014

Allahabad High Court

Smt. Pooja Sharma vs Atul Kumar on 11 April, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 435 of 2010
 

 
Applicant :- Smt. Pooja Sharma
 
Opposite Party :- Atul Kumar
 
Counsel for Applicant :- Santosh Shukla
 
Counsel for Opposite Party :- R.K.Rathore
 

 
Hon'ble Akhtar Husain Khan,J.

List has been revised. No one appears to press this transfer application.

This application is accordingly dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 11.4.2014

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