Virendra Kumar vs The D.D.C. And 7 Ors.
2014 Latest Caselaw 841 ALL

Citation : 2014 Latest Caselaw 841 ALL
Judgement Date : 11 April, 2014

Allahabad High Court

Virendra Kumar vs The D.D.C. And 7 Ors. on 11 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 20700 of 2014
 

 
Petitioner :- Virendra Kumar
 
Respondent :- The D.D.C. And 7 Ors.
 
Counsel for Petitioner :- Anupam Kulshreshtha
 
Counsel for Respondent :- C.S.C.,Pankaj Govil
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 21st April, 2014.

Order Date :- 11.4.2014

Priyanka

Download the LatestLaws.com Mobile App