Bhullan Singh And 2 Others vs Dy. Director Of Consolidation And ...
2014 Latest Caselaw 840 ALL

Citation : 2014 Latest Caselaw 840 ALL
Judgement Date : 11 April, 2014

Allahabad High Court

Bhullan Singh And 2 Others vs Dy. Director Of Consolidation And ... on 11 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 43263 of 2013
 

 
Petitioner :- Bhullan Singh And 2 Others
 
Respondent :- Dy. Director Of Consolidation And 15 Others
 
Counsel for Petitioner :- Shailendra Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ashok Kumar,Manoj Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 11.4.2014

Priyanka

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