State Of U.P. vs Sudama And Others
2014 Latest Caselaw 835 ALL

Citation : 2014 Latest Caselaw 835 ALL
Judgement Date : 11 April, 2014

Allahabad High Court

State Of U.P. vs Sudama And Others on 11 April, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- GOVERNMENT APPEAL No. - 2174 of 1991
 

 
Appellant :- State Of U.P.
 
Respondent :- Sudama And Others
 
Counsel for Appellant :- Mohd. Lal Pal,N.D. Shukla
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

Government Appeal No. 2174 of 1991 is dismissed.

For order, see our order of date passed on Criminal Appeal No. 1342 of 1991.

Order Date :- 11.4.2014

Mukesh Kr.

Download the LatestLaws.com Mobile App