Smt. Ram Rati vs State Of U.P.
2014 Latest Caselaw 831 ALL

Citation : 2014 Latest Caselaw 831 ALL
Judgement Date : 11 April, 2014

Allahabad High Court

Smt. Ram Rati vs State Of U.P. on 11 April, 2014

Bench: Devendra Pratap Singh, Zaki Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CRIMINAL APPEAL No. - 765 of 2007
 

 
Appellant :- Smt. Ram Rati
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- In Person,Kaushal Mani Tripathi,R P Ojha
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Devendra Pratap Singh,J.

Hon'ble Zaki Ullah Khan,J.

Heard.

No fresh ground for bail is made out.

Accordingly, second bail application is rejected.

Order Date :- 11.4.2014

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