Vinai Prakash Mishra And Another vs Sadan Ram, Regional Higher Edu. ...
2014 Latest Caselaw 830 ALL

Citation : 2014 Latest Caselaw 830 ALL
Judgement Date : 11 April, 2014

Allahabad High Court

Vinai Prakash Mishra And Another vs Sadan Ram, Regional Higher Edu. ... on 11 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1482 of 2014
 

 
Applicant :- Vinai Prakash Mishra And Another
 
Opposite Party :- Sadan Ram, Regional Higher Edu. Officer And Another
 
Counsel for Applicant :- B.S. Pandey
 
Counsel for Opposite Party :- S.C.,Udayan Nandan
 

 
Hon'ble Ran Vijai Singh,J.

It is stated by Sri Udayan Nandan, learned counsel for the opposite party that two separate affidavits have been filed in the registry on 9th April, 2014 after serving a copy of the same upon Sri B.S.Pandey, learned counsel for the applicant.

List on 2nd May, 2014. In the meantime, rejoinder affidavit, if any, may be filed.

Order Date :- 11.4.2014

samz

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