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Om Prakash Yadav And Others vs P.K. Goyal, Chief Engineer And ...
2014 Latest Caselaw 829 ALL

Citation : 2014 Latest Caselaw 829 ALL
Judgement Date : 11 April, 2014

Allahabad High Court
Om Prakash Yadav And Others vs P.K. Goyal, Chief Engineer And ... on 11 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2962 of 2012
 

 
Applicant :- Om Prakash Yadav And Others
 
Opposite Party :- P.K. Goyal, Chief Engineer And Another
 
Counsel for Applicant :- Yogesh Srivastava
 
Counsel for Opposite Party :- Sc
 

 
Hon'ble Ran Vijai Singh,J.

List in the next cause list along the records of Writ -C No. 4072 of 2012 (Om Prakash Yadav and others vs. State of U.P. and others).

Order Date :- 11.4.2014

samz

 

 

 
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