Janter Singh vs U.P.P.S.T.& Others
2014 Latest Caselaw 816 ALL

Citation : 2014 Latest Caselaw 816 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Janter Singh vs U.P.P.S.T.& Others on 10 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 14276 of 1991
 
Petitioner :- Janter Singh
 
Respondent :- U.P.P.S.T.& Others
 
Counsel for Petitioner :- Pradeep Kumar,Ajay Kumar
 
Counsel for Respondent :- Sc
 

 
Hon'ble Abhinava Upadhya,J.

(Order on Civil Misc. Recall/ Restoration Application dated 3.3.2014)

Heard learned counsel for the parties.

No good ground is made out for recalling of the order dated 12.3.2013.

The application is, accordingly, rejected.

Order Date :- 10.4.2014

SKM

Case :- WRIT - A No. - 14276 of 1991

Petitioner :- Janter Singh

Respondent :- U.P.P.S.T.& Others

Counsel for Petitioner :- Pradeep Kumar,Ajay Kumar

Counsel for Respondent :- Sc

Hon'ble Abhinava Upadhya,J.