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Gulab Singh & Others vs D.D.C. & Others
2014 Latest Caselaw 813 ALL

Citation : 2014 Latest Caselaw 813 ALL
Judgement Date : 10 April, 2014

Allahabad High Court
Gulab Singh & Others vs D.D.C. & Others on 10 April, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 20306 of 2004
 

 
Petitioner :- Gulab Singh & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- Pankaj Tripathi,H.S.N. Tripathi,R.K. Ojha
 
Counsel for Respondent :- C.S.C.,A.R. Dubey,Hari Shanker Mishra,Onkar Dutt Malviya
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

None is present for the petitioner to press the impleadment application listed for orders today.

Under the circumstances, the impleadment application is dismissed for want of prosecution.

Let the matter be listed for hearing in the Month of July, 2014.

Order Date :- 10.4.2014

Priyanka

 

 

 
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