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Meer Singh vs D.D.C. And Others
2014 Latest Caselaw 811 ALL

Citation : 2014 Latest Caselaw 811 ALL
Judgement Date : 10 April, 2014

Allahabad High Court
Meer Singh vs D.D.C. And Others on 10 April, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 53458 of 2008
 

 
Petitioner :- Meer Singh
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Ayub Khan,S.P. Singh
 
Counsel for Respondent :- C.S.C.,Ashok Kumar,D. Singh,D.P. Singh,Deepak Kumar Jaiswal,I.P. Singh,I.R. Singh,J.K. Jaiswal,J.P. Singh,Kalim Uddin,M.C.Singh,M.K.Gupta,Nitin Yasharth,P.K. Jaiswal,S.R. Yadav,Saurabh Basu,Siya Ram Yadav,V.K. Singh,Yasharth
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted two weeks time to take fresh steps for service of notice upon respondent nos. 2, 3, 4, 5, 6, 8, 14, 18, 9, 10, 15, 16 and 17.

Order Date :- 10.4.2014

Priyanka

 

 

 
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