Commissioner Of Income Tax-I ... vs M/S.Jagan & Co. Kanpur
2014 Latest Caselaw 802 ALL

Citation : 2014 Latest Caselaw 802 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Commissioner Of Income Tax-I ... vs M/S.Jagan & Co. Kanpur on 10 April, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 612 of 2011
 

 
Appellant :- Commissioner Of Income Tax-I Kanpur
 
Respondent :- M/S.Jagan & Co. Kanpur
 
Counsel for Appellant :- S.C.,A.N.Mahajan,B.Agrawal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

List after six weeks.

Let the appellant serve the respondent in accordance to procedure provided under Section 282 of the Income Tax Act.

Order Date :- 10.4.2014

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