Mohammad Aarif vs Nagar Palika Parishad, Thru' Its ...
2014 Latest Caselaw 800 ALL

Citation : 2014 Latest Caselaw 800 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Mohammad Aarif vs Nagar Palika Parishad, Thru' Its ... on 10 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2381 of 2014
 

 
Applicant :- Mohammad Aarif
 
Opposite Party :- Nagar Palika Parishad, Thru' Its Executive Officer
 
Counsel for Applicant :- Manoj Kumar Gupta
 

 
Hon'ble Ran Vijai Singh,J.

Learned counsel for the applicant is directed to serve a copy of this application to Sri R.B.Singh, learned counsel appearing for the Nagar Palika Parishad, Shahjahanpur.

Learned counsel appearing for the Nagar Palika Parishad, Shahjahanpur is directed to seek instruction.

Put up as a fresh case on 17th April, 2014.

Order Date :- 10.4.2014

samz

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