Jagdish Narain & Others vs D.D.C., Allahabad & Others
2014 Latest Caselaw 780 ALL

Citation : 2014 Latest Caselaw 780 ALL
Judgement Date : 10 April, 2014

Allahabad High Court

Jagdish Narain & Others vs D.D.C., Allahabad & Others on 10 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 14503 of 2001
 

 
Petitioner :- Jagdish Narain & Others
 
Respondent :- D.D.C., Allahabad & Others
 
Counsel for Petitioner :- H.S.N.Tripathi
 
Counsel for Respondent :- C.S.C.,Satish Dwivedi
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Shri Satish Dwivedi, learned counsel for the respondents.

List in the next cause list.

Order Date :- 10.4.2014

Priyanka

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